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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(vii) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(vii)[ two principals of colleges to be nominated by the Vice-Chancellor by rotation, in the manner specified by the Statutes.] [Clause (vii) inserted by Gujarat 3 of 1991, dated 6th March 1991]