Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 6 in Usha Martin University, Jharkhand Act, 2012 6. Constituent college centers and affiliated colleges. (1)The University may have Constituent colleges, Regional and Study Centers;[***] [Deleted '(2)' by Jharkhand Act No. 18 of 2018.]
