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State of Rajasthan - Section

Section 4 in Rajasthan Camel (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Act, 2015

4. Prohibition of possession, sale or transport of camel meat and camel meat products.

- Notwithstanding anything contained in any other law for the time being in force, no person shall possess, sale or transport for sale or cause to be sold or transported camel meat or camel meat products in any form.