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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(u) in The Tamil Nadu Building and Construction Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1984

(u)the circumstances in which and the conditions subject to which exemptions from any of the rules made under this section maybe given, the authorities who may grant such exemptions and the procedure to be followed;