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[Cites 0, Cited by 0] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(d) in The Delhi Development Authority (Permission Of Residential Land And Building For Use As Guest Houses) Regulations, 2003

(d)Permission fee collected would put in an escrow account to be utilised by respective local bodies for upgradation of infrastructure and services in the residential areas.