Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(c) in Andhra Pradesh Mineral Bearing Lands (Infrastructure) Cess Act, 2005 (c)"mineral bearing land" means holding or holdings of land comprising the area of a mine or quarry having minerals;
