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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(c) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

(c)"Appointed date" means the date of commencement of the Act i.e. April 1, 2010;