Andhra Pradesh High Court - Amravati
Reddi Vasantha Naidu Died vs The State Of Ap on 10 August, 2020
Author: B Krishna Mohan
Bench: B Krishna Mohan
\ (SHOW CAUSE NOTICE BEFORE ADMISSION) IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATL.-- MONDAY, THE TENTH DAY OF AUGUST, TWO THOUSAND AND TWENTY _ :PRESENT: THE HONOURABLE SRI JUSTICE B. KRISHNA MOHAN SECOND APPEAL No. 20 OF 2020 Between :- 4.Reddi Vasantha Naidu (died) 2.Reddi Venkata Ramachandra Rao, S/o Vasantha Naidu, Permanent resident of Narayanappa Valasa (V), Bobbili (M), Vizianagaram District, Presently residing at 5321, Lakejean, Dr Orlando FL 328172381, U.S.A. ..Appellants/ Plaintiffs. -- AND 1.The State of Andhra Pradesh, Rep. by the District Collector, Vizianagaram. 2.The Revenue Divisional Officer-cum-Land Acquisition Officer, Kancharagadda Reservoir Project, Parvathipuram, Vizianagaram District. 3. The Tahsildar, Bobbili, Vizianagaram District. 4.Reddi Pentam Naidu, $/o. Narayana, Occ : Agriculture, R/o Narayanappa Valasa (V), Bobbili, Vizianagaram District. 5.Godala Appala Swamy, S/o. Narayana, Occ : Agriculture, R/o Narayanappa Valasa (V), Bobbili, Vizianagaram District. 6.Upmaka Venkata Rao, S/o. Appala Narasimhulu, Occ : Agriculture, R/o Narayanappa Valasa (V), Bobbili, Vizianagaram District. 7.Alamanda Samalamma, W/o. Late Paidayya, Occ : Agriculture, R/o Narayanappa Valasa (V), Bobbili, Vizianagaram District. 8.Alamanda Sanyasi, S/o. Chinnappadu, Occ : Agriculture, = R/o Narayanappa Valasa (V), Bobbili, Vizianagaram District. 9.Reddi Simhachalamma, W/o. Suri Naidu, Occ : Agriculture, R/o Narayanappa Valasa (V), Bobbili, Vizianagaram District. 10.Reddi Rama Prasada Rao, S/o. Suri Naidu, Occ : Agriculture, R/o Narayanappa Valasa (V), Bobbili, Vizianagaram District. ..Respondents/ Defendants.--
WHEREAS the Appellants above named through their Advocate Sri P.V. Vidyasagar, presented this Second Appeal under Section 100 CPC, aggrieved by the Judgment and Decree dt. 24-7-2019 in A.S.No. 34 of 2016 on the file of the Il Additional District Judge at Parvatipuram confirming the Judgment and decree dt. 11-7-2016 in O.S.No. 122 of 2007 on the file of the Senior Civil Judge, Bobbili; --
AND WHEREAS the High Court upon perusing the petition and memorandum of grounds filed herein and upon hearing the arguments of Sri P.V. Vidyasagar, Advocate for the Appellants, directed issue of notice to the Respondents herein to show cause as to why this SECOND APPEAL should not be admitted. ~~ You viz:
4.The District Collector, Vizianagaram.
2.The Revenue Divisional Officer-cum-Land Acquisition Officer, Kancharagadda Reservoir Project, Parvathipuram, Vizianagaram District.
3.The Tahsildar, Bobbili, Vizianagaram District.
4.Reddi Pentam Naidu, $/o. Narayana, Occ : Agriculture, R/o Narayanappa Valasa (V), Bobbili, Vizianagaram District.
5.Godala Appala Swamy, S/o. Narayana, Occ : Agriculture, R/o Narayanappa Valasa (V), Bobbili, Vizianagaram District.
6.Upmaka Venkata Rao, S/o. Appala Narasimhulu, Occ : Agriculture, R/o Narayanappa Valasa (V), Bobbili, Vizianagaram District.
7.Alamanda Samalamma, W/o. Late Paidayya, Occ : Agriculture, R/o Narayanappa Valasa (V), Bobbili, Vizianagaram District. "oo Contd..2...
8.Alamanda Sanyasi, S/o. Chinnappadu, Occ : Agriculture, R/o Narayanappa Valasa (V), Bobbili, Vizianagaram District.
9.Reddi Simhachalamma, W/o. Suri Naidu, Occ : Agriculture, R/o Narayanappa Valasa (V), Bobbili, Vizianagaram District.
10.Reddi Rama Prasada Rao, S/o. Suri Naidu, Occ : Agriculture, R/o Narayanappa Valasa (V), Bobbili, Vizianagaram District._ are directed to show cause either in person or through an advocate as to why in the circumstances set out in the appeal and memorandum of grounds filed therewith (copy enclosed) this SECOND APPEAL should not be admitted.--
The Court made the following ORDER :-
"Notice before admission.
Post after four (04) weeks.
Meanwhile, the counsel for the appellants is permitted to take out personal notice to the respondents and file proof of service after service of notice on the respondents."
f Sd/- M Ramesh Babu ASSISTANT REGISTRAR //TRUE COPY// for ASSISTANT ISTRAR To
1.The District Collector, Vizianagaram.
2.The Revenue Divisional Officer-cum-Land Acquisition Officer, Kancharagadda Reservoir Project, Parvathipuram, Vizianagaram District.
3.The Tahsildar, Bobbili, Vizianagaram District.
4.Reddi Pentam Naidu, S/o. Narayana, Occ : Agriculture, R/o Narayanappa Valasa (V), Bobbili, Vizianagaram District.
5.Godala Appala Swamy, S/o. Narayana, Occ : Agriculture, R/o Narayanappa Valasa (V), Bobbili, Vizianagaram District. 6,Upmaka Venkata Rao, S/o. Appala Narasimhulu, Occ : Agriculture, R/o Narayanappa Valasa (V), Bobbili, Vizianagaram District.
7.Alamanda Samalamma, W/o. Late Paidayya, Occ : Agriculture, R/o Narayanappa Valasa (V), Bobbili, Vizianagaram District.
8. Alamanda Sanyasi, S/o. Chinnappadu, Occ : Agriculture, R/o Narayanappa Valasa (V), Bobbili, Vizianagaram District.
9.Reddi Simhachalamma, W/o. Suri Naidu, Occ : Agriculture, R/o Narayanappa Valasa (V), Bobbili, Vizianagaram District.
10.Reddi Rama Prasada Rao, S/o. Suri Naidu, Occ : Agriculture, R/o Narayanappa Valasa (V), Bobbili, Vizianagaram District. (Addressee Nos. 1 to 10 by RPAD- along with a copy of petition and memorandum of grounds)
44.One CC to Sri P.V. Vidyasagar, Advocate [OPUC] _~
12.One spare copy TKK HIGH COURT BKM.J DATED:10-08-2020.
NOTICE BEFORE ADMISSION S.A.No. 20 of 2020