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Bengal Presidency - Section

Section 420 in Police Regulations, Bengal , 1943

420. Duties of Court Assistant Sub-Inspector. [§ 12, Act V, 1861].

- Assistant Sub-Inspectors shall take over all registers except those relating to P.R. and malkhana work, but if permitted by Superintendents, there will be no objection to their dealing with P.R. work. The daily under-trial case report shall, however, be scrutinized and signed by the senior Court officer.