Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 21 in The Gujarat Rural Housing Board Act, 1972 21. Power to make contracts. - The Board may enter into and perform all such contracts as it may consider necessary or expedient for carrying out any of the purposes of this Act.
