Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(2)(b) in Greater Hyderabad Municipal Corporation Act, 1955

(b)shall be prepared and published in any year,in the prescribed manner, by reference to the qualifying date, if so directed by the State Election Commission: