Nakkana Appa Rao vs The State Of Andhra Pradesh on 13 February, 2023

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Andhra Pradesh High Court - Amravati

Nakkana Appa Rao vs The State Of Andhra Pradesh on 13 February, 2023

Bench: K Sreenivasa Reddy

E982:

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI.
MONDAY, THE THIRTEENTH DAY OF FEBRUARY
WO THOUSAND AND TWENTY THREE
PRESENT: :
THE HONOURABLE SR} JUSTICE K SREENIVASA REDDY
CRIMINAL PETITION NO: 1184 OF 2023

aa

Setween ' :
1. Nakkana Appa Rao, S/o. Late Appalaswamy, Aged about 45 yea
Mosuru Vilage, Pachipenta Mandal, Vigianagaram Chatrict.
s. Tadsia Sateash, S/o. Venkatararnana, Aged about 27 years, Rio. Mosuru
Vilege, Pachinenta Mandal, Vinanagaram District.
3. Tadela Venkatgramana, S/o. Late Narayana, Aged about 50 years, Ryo.
Mosuru Vilage, rach! ipenta | Mal ndal, Viriangagaram District.
4. Tadela Ashok, S/o. Venkataramana, Aged about 25 years, Rio, Mosurtu
Vilage, Pachipenta Mardal, Vizianagaram District.
S. Nakkana Ohenunjaya, Sfo. Adinarayana, Aged about 22 years, R/o. Mosuru
Vilage, Pachipenta Mandal, Vi faiat nagaram District.
NAKKANA SRINU, Nakkana Stinu, Sic. Latchayya, Aged about 36 years,
Rio. Mosuru Vilage, Pac shipenta Mandal, Viglanagaram District.
Nakkana Adinarayana, S/o. Lats Appala swamy, Aged about $7 years, Rio.
Mosuru Village, Pachipenta Mandal, Visianagaram District.
&. Nakkana Gurumurthy, S/o. Late Appal aewamy, Aged about 87 years, Rig.
Mosuru Vilage, Fachipanta Mandal, \ fiz! anagyaram CHstict.
oe PetiionerAccused 7 to 8

on

ond

AND
1. The State GF Anchra Pradesh, Rep . By ts Puble Prosecutor, High Catt at
Amaravathi.
=. Am Simhachalam, Through | 'Sis Hor 'House Officer, Pachipania Folios
Mation, Vizianagaram District -

Patition under Section 482 of Cr jis fled praying that in the circumstances
stated in the mamorandum of grou nae ie ath i in suppart of the Criminal Petition, the
High Court may be pleased to quash. the proces dings SG No, 44 of 202 1 on the He
of iv Addlional District & Sessions: S Judge: -cum- Foal Court of SC ST Gases, at
Vizianagaram, 7

IA NO; 2 OF 2023 ;

-

Petition under Section 482 of Or F.C s filed oraying that in the circumstances
Stated In the memorandum of grounds Flac | " SU upPO ont of fhe petition, the High Court
may be pleasad fo stay of all further p raseedings in SC No. 44 of 2027 on the fi de of
iV Additional District & Sessions oun. » Hal Court of SO ST Cases, at

Jue
Vizianagaram, Pending disposal of ORM 54 of 2028, on the Me of the High Court.

ONG
dge-
PS

IA NO: 7 OF 2023 ;

Petition under Section 482 of or, Po ig Hed araying that in the circumstances
stated in the memorandum of grounds: He ai in support of the petition, the High Cour

RespondentiComplainant

Wem.


may be pleased to dispense with filing of sented copy in SC No. 44 of S027 on the
fle of h/ Additional District & Se ess) ans: Judge- sume Tial Court af SC ST Cases, at
Viriansgaram, Pending disposal af PCRLE S af 4.08 2028, an the file of the High Court.

Sr VA AY 'A KUMAR. NA DANA / \dvacate "Tor "the Petit joners Sand. 'oF "PUBLIC
PROSECUTOR (AP) for ihe Responden nt No. ¥ the Court made the following

ORDER:

"Learned Assistant Public Prosécutor takes notice for respondent No.1 and aseksa time fo get instructions in the matter. issue notice to respondent No.2. Learned counsel for the pehtioners: ig permitted to take out personal notice to respondent No.2 by RPAD an id file sroof of service in the Registry within a perind of three (3) weeks, - The presence of petitioner Nos.2° to 8 herein, before the trial court ig dispensed wih, except on those days wi hen the learned Trial Court Judge feels that the presence of the petitioner Nos2 3 to & herein is necessary. List the matter after six (0) b weeks." Sd/- SK. MD. RAF ASSISTANT REGISTRAR FYRUE COPYH LS QEe SECTION OFFICER To, oe {. The lv Additional District & Saseaic SAS Judge: -cum- Trial Court of SC ST Cases, at Vizianagaram 7 =. Amn Si mhachalam, Through Station House Offcer, Pachiventa Palice Station, Vigianagaram District Lm} One GO io SRE VNAYA KG MAR NAIDANA Advocate [OPUC] Two OCs fo PUBLIC PROSECUTOR { (AP) fOUT] One spare copy _ me tos ¥ HIGH COURT SRK, J DATED THOS/2023 3 LIST THE MATTER AFTER SIX (8) WE! ORDER ORLP No.4 of 2023 Be se ra OEs Eee % ps ae 4 ee yo ca ae yD bt, § thir Pe B thy # ; ag Sas ye # tty, bad Hi ig ah f" 4 4h pth , wt ly sngslle™ DIRECTION

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Andhra Pradesh High Court - Amravati