Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5B] [Entire Act] State of Bihar - Subsection Section 5B(4) in The Court of Wards Act, 1879 (4)The [State] [Substituted by the Adaptation of Laws Order.] Government shall publish the names of the members elected under clauses (a) and (b) of sub-section (1) in the Official Gazette.]
