Delhi High Court - Orders
Ganpati Polymers vs Commissioner, Trade & Taxes & Anr on 22 July, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6239/2018
GANPATI POLYMERS ......Petitioner
Through: Mr Nitin Gulati, Advocate.
versus
COMMISSIONER, TRADE & TAXES & ANR. ......Respondents
Through: Mr Satyakam, ASC with Mr Alok
Raj, Advocate.
CORAM:
HON'BLE MR JUSTICE RAJIV SHAKDHER
HON'BLE MS JUSTICE TARA VITASTA GANJU
ORDER
% 22.07.2022 [Physical Hearing/Hybrid Hearing (as per request)]
1. Mr Nitin Gulati, who appears on behalf of the petitioner, says that since the grievance of the petitioner qua refund stands redressed, he has instructions to withdraw the writ petition.
2. The writ petition is, accordingly, dismissed as withdrawn.
RAJIV SHAKDHER, J TARA VITASTA GANJU, J JULY 22, 2022 / tr Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:PREM MOHAN CHOUDHARY Signing Date:29.07.2022 16:35:10