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Union of India - Section

Section 8 in The Insecticides Rules, 1971

8. Manner of publication of refusal to register or cancellation of the Certificate of Registration.

- A refusal to register an insecticide or a cancellation of the Certificate of Registration of an insecticide shall also be published in any two English and Hindi Newspapers which have circulation in a substantial part of India and in any of the journals published by the Department of Agriculture of the Government of India.