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Bombay High Court

Insta Croissance Ltd. (Formerly Known ... vs Hon'Ble Settlement Commission (I.T. ... on 20 June, 2022

Author: Abhay Ahuja

Bench: Dhiraj Singh Thakur, Abhay Ahuja

                                                                                            8. WP 1830-19.doc
                          Chittewan




                                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              ORDINARY ORIGINAL CIVIL JURISDICTION

                                                   WRIT PETITION NO.1830 OF 2019

                          Principal Commissioner of Income
                          Tax Central-3                          ...   Petitioner
                                 Versus
                          Income Tax Settlement
                          And four Others                        ...   Respondents
                                                       ALONG WITH
                                            WRIT PETITION NO.1710 OF 2018

                          Insta Croissance Ltd
                          (Formerly known as MAAD
                          Commission (I.T. and W.T.)
                          And Others                                     ...    Petitioner
                                 Versus
                          Income Tax Settlement
                          And four Others                                ...    Respondents
                                                                 ***
                          Mr. Swapna Gokhale i/b Suresh Kumar for the Petitioner in Writ Petition
                          No.1830 of 2019.
                          Mr. P.C. Tripathi for the Petitioners in Writ Petition No.1710 of 2018.
                          Mr. K. Gopal a/w Mr. Om Kandalkar for Respondent Nos.2 to 5 in Writ
                          Petition No.1830 of 2019.
                                                                 ***
                                                     CORAM : DHIRAJ SINGH THAKUR &
                                                                   ABHAY AHUJA, JJ.
                                                        DATE    :   20 JUNE 2022
                          P. C. :

                          .           Adjournment is sought in the matters on the ground of

unavailability of the arguing Counsel Mr. Suresh Kumar, who is stated to be unwell.

2 Stand over to 11 July 2022.

Digitally signed by

RAJESH VASANT RAJESH VASANT CHITTEWAN (ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.) Date: 2022.06.21 CHITTEWAN 11:03:38 +0530 1/1