Bombay High Court
Insta Croissance Ltd. (Formerly Known ... vs Hon'Ble Settlement Commission (I.T. ... on 20 June, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
8. WP 1830-19.doc
Chittewan
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.1830 OF 2019
Principal Commissioner of Income
Tax Central-3 ... Petitioner
Versus
Income Tax Settlement
And four Others ... Respondents
ALONG WITH
WRIT PETITION NO.1710 OF 2018
Insta Croissance Ltd
(Formerly known as MAAD
Commission (I.T. and W.T.)
And Others ... Petitioner
Versus
Income Tax Settlement
And four Others ... Respondents
***
Mr. Swapna Gokhale i/b Suresh Kumar for the Petitioner in Writ Petition
No.1830 of 2019.
Mr. P.C. Tripathi for the Petitioners in Writ Petition No.1710 of 2018.
Mr. K. Gopal a/w Mr. Om Kandalkar for Respondent Nos.2 to 5 in Writ
Petition No.1830 of 2019.
***
CORAM : DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 20 JUNE 2022
P. C. :
. Adjournment is sought in the matters on the ground of
unavailability of the arguing Counsel Mr. Suresh Kumar, who is stated to be unwell.
2 Stand over to 11 July 2022.
Digitally signed byRAJESH VASANT RAJESH VASANT CHITTEWAN (ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.) Date: 2022.06.21 CHITTEWAN 11:03:38 +0530 1/1