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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1)(a) in The Nathdwara Temple Rules, 1973

(a)to accept endowment or trust in favour of the idols or the temple and to establish a fund for purposes relating there to and collect donations therefore,