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Supreme Court - Daily Orders

Indian Railway Construction Company ... vs M/S. National Buildings Construction ... on 4 July, 2019

Bench: S.A. Bobde, B.R. Gavai

                   ITEM NO.2                   COURT NO.2              SECTION XIV

                                    S U P R E M E C O U R T O F     I N D I A
                                            RECORD OF PROCEEDINGS

                   SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 32718/2018

                   (Arising out of impugned final judgment and order dated
                   28-03-2016 in FAOOS No. 658/2015 passed by the High Court Of
                   Delhi At New Delhi)

                   INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED           Petitioner(s)

                                                       VERSUS

                   M/S. NATIONAL BUILDINGS CONSTRUCTION
                   CORPORATION LIMITED                                   Respondent(s)

                   (FOR ADMISSION and I.R. and IA No.138998/2018-CONDONATION OF
                   DELAY IN FILING and IA No.138999/2018-EXEMPTION FROM FILING C/C
                   OF THE IMPUGNED JUDGMENT, PERMISSION TO AMEND THE SLP)

                   Date :04-07-2019 This petition was called on for hearing today.

                   CORAM :
                              HON'BLE MR. JUSTICE S.A. BOBDE
                              HON'BLE MR. JUSTICE B.R. GAVAI

                   For Petitioner(s)     Mr. R.S. Hegde, Adv.
                                         Mrs. Farhat Jahan Rehmani, Adv.
                                         Ms. Shanti Prakash, Adv.
                                         Mr. Rajeev Singh, AOR

                   For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Application for permission to amend the SLP is allowed.

Additional affidavit is taken on record.

Delay condoned.

We see no reason to entertain this petition. Accordingly, the special leave petition is dismissed.

Signature Not Verified

Pending application stands disposed of.

Digitally signed by CHARANJEET KAUR Date: 2019.07.04 15:57:55 IST Reason:

[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR