Section 22 in The Maharashtra Borstal Schools Rules, 1965
22. Eligibility and promotion to Grade II.
(1)An inmate in Grade III, shall be required to earn at least 500 marks before he can be promoted to Grade II. A progress report in Form 'C' shall be maintained in respect of each such inmate by the House Master under the supervision of the Principal.(2)The progress reports so maintained shall be scrutinised by the Visiting Committee once in every two months, and indication of its approval or disapproval of the progress of the inmate in his demeanour, educational standard and daily out-turn of work, shall be given by the Visiting Committee to the House Master, who shall communicate the same in an intelligible manner to the inmate concerned so that the inmate could take it. as a reward or a warning, as the case may be, for showing better results in future.(3)In the first week of the seventh month from the date of admission of an inmate, the Principal shall review the progress of the inmate and his response to the institutional training. The Principal shall decide as to whether the inmate deserves promotion to Grade II immediately or after such period as the Principal thinks fit.(4)The decision of the Principal shall be communicated to the inmate concerned. If the inmate is required to remain for more than six months in Grade III, the number of additional marks to be obtained by him for promotion shall be increased by such number, as the Principal may consider necessary depending on the merits of each case.(5)Every inmate promoted to Grade II shall remain in that grade at least for six months from the date of his promotion. A suitable programme consisting of work, vocational training, overall education, and recreational and cultural activities shall be designed for such inmate.
