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[Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(4)(b) in The West Bengal Primary Education Act, 1973

(b)includes new items of recurring expenditure which are likely to impose upon the Board in the future financial liabilities which the Board is not likely to be able to meet from its income; or