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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(b) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(b)Before the preliminary publication of compensation assessment roll the compensation officer shall ask the Collector to furnish an extract of register in Z.A. Form 2 in respect of intermediaries to be specified by him.