Orissa High Court
Narsu Pradhan And Others vs State Of Odisha .... Opposite Party on 10 March, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No. 2005 of 2018
Narsu Pradhan and others .... Petitioners
M/s. Jitendra Samantaray, Advocate & Associates
-versus-
State of Odisha .... Opposite Party
Mr. Ishwar Mohanty
Additional Standing Counsel
CORAM:
THE CHIEF JUSTICE
ORDER
Order No. 10.03.2023
06. 1. Permitting the Petitioners to urge all the pleas, raised in the present petition before the trial Court at the appropriate stage, the petition is disposed of. The interim order passed earlier stands vacated.
2. The Superintendent of the concerned Branch is directed to communicate this order to the concerned Subordinate Court forthwith.
(Dr. S. Muralidhar) Chief Justice S. Behera