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Union of India - Section

Section 3 in The Adjudicating Authority (Procedure) Regulations, 2013

3. Filing of applications and complaints.

(1)Every application, complaint, pleading, affidavit and other papers to be filed before the Adjudicating Authority shall be fairly, legibly type-written or printed in Hindi or English on durable white foolscap folio paper of Metric A-4 size (30.5 cms. long and 21.5 cms. wide) on the one side of paper only in double space with left margin of 5 cms. and right margin of 2.5 cms. paginated, indexed and stitched together in the paper book form.
(2)The complaint or application shall contain the e-mail address of the complainant or the applicant as the case may be, and the defendants, if available.
(3)The complainant or the applicant, as the case may be, shall file a soft copy in CD form, along with the Complaint or Application, as the case may be.