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[Cites 0, Cited by 0] [Section 332(1)] [Section 332] [Entire Act]

Union of India - Subsection

Section 332(1)(c) in The Income Tax Act, 2025

(c)a company registered under section 8 of the Companies Act, 2013 or the companies registered under section 25 of the Companies Act, 1956 and deemed to have been registered in pursuance of section 465(2)(g) of the Companies Act, 2013; or