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Supreme Court - Daily Orders

Ram Jethmalani And Ors. vs Union Of India And Ors on 21 April, 2015

Bench: Chief Justice, Madan B. Lokur, A.K. Sikri

                                                 1

  ITEM NO.301                             COURT NO.1                   SECTION PIL

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  I.A.No. 15/2014 in Writ Petition(s)(Civil)                  No(s).    176/2009

  RAM JETHMALANI & ORS.                                                Petitioner(s)

                                                VERSUS

  UNION OF INDIA & ORS.                                                Respondent(s)

  (for directions )


  Date : 21/04/2015 This application was called on for hearing
  today.

  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE MADAN B. LOKUR
                         HON'BLE MR. JUSTICE A.K. SIKRI

  For Petitioner(s)                 Mr.Anil Divan, Sr.Adv.
                                    Mr.Ram Jethmalani, Sr.Adv.
                                    Ms.Lata Krishnamurthi, Adv.
                                    Mr.Ranvir Singh, Adv.
                                    Mr.Pranav Diesh, Adv.
                                    Mr. Balaji Srinivasan,Adv.
                                    Mr.Yesu Mishra, Adv.
                                    Ms.P.R.Mala, Adv.
                                    Mr.Mayank Kshirsagar, Adv.
                                    Ms.Shristi Govil, Adv.
                                    Mr.Karan Kalia, Adv.
                                    Mr.Tushar Singh, Adv.
                                    Ms.Vaishnavi Subrahmanyam, Adv.
                                    Ms.Vaishali Dixit, Adv.

  For Respondent(s)                 Mr.Mukul Rohtagi, A.G.for India
                                    Mr.N.K.Kaul, ASG
                                    Mr.S.Guru Krishna Kumar, Sr.Adv.
                                    Mr.Abhinav Mukerji, Adv.
                                    Ms.Binu Tamta, Adv.
Signature Not Verified
                                    Mrs.Anil Katiyar, Adv.
Digitally signed by
                                    Mr. B. V. Balaram Das,Adv.
Ramana Venkata Ganti
Date: 2015.04.22
17:33:51 IST
Reason:
                                2

E.D.               Mr.N.K.Kaul, ASG
                   Mr.Sanyat Lodha, Adv.
                   Ms.Binu Tamta, Adv.
                   Mr.T.A.Khan, Adv.
                   Mr.B.K.Prasad, Adv.

S.I.T.             Mr.Soli Sorabjee, Sr.Adv.
                   Mr.Shanuak Kashyap, Adv.

                   Mr.Shankar Chillarge, Adv.
                   Ms.Sonia Shankar Chillarge, Adv.
                   Mr. Aniruddha P. Mayee,Adv.

                   Mr.Kuldeep S.Parihar, Adv.
                   Mr. H. S. Parihar,Adv.

                    Ms. Anagha S. Desai,Adv.

                    Ms. Anuradha Mutatkar,Adv.

                    Ms. Arti Singh,Adv.

                    M/s. K. J. John & Co.,Adv.

                   Dr.Subramanian Swamy, in person
                   Mr.Ishkaran Singh B., Adv.
                   Mr.Yatinder Chaudhary, Adv.


         UPON hearing the counsel the Court made the following
                            O R D E R

We request Shri Soli Sorabjee, learned senior counsel appearing for the S.I.T. constituted by this Court, to request the S.I.T. to send the Status Report, in terms of order dated 20.01.2015, to this Court on or before 12.05.2015.

On the next date of hearing, this Court will permit Shri Ram Jethmalani and also Dr.Subramanian Swamy, petitioners-in-person to put forth their respective submissions with regard to this matter before we pass any further orders.

Call this matter on 12.05.2015 at 4.05 p.m. Ordered accordingly.

   (G.V.Ramana)                                  (Vinod Kulvi)
     AR-cum-PS                                   Asstt.Registrar