Supreme Court - Daily Orders
Ram Jethmalani And Ors. vs Union Of India And Ors on 21 April, 2015
Bench: Chief Justice, Madan B. Lokur, A.K. Sikri
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ITEM NO.301 COURT NO.1 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.No. 15/2014 in Writ Petition(s)(Civil) No(s). 176/2009
RAM JETHMALANI & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(for directions )
Date : 21/04/2015 This application was called on for hearing
today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr.Anil Divan, Sr.Adv.
Mr.Ram Jethmalani, Sr.Adv.
Ms.Lata Krishnamurthi, Adv.
Mr.Ranvir Singh, Adv.
Mr.Pranav Diesh, Adv.
Mr. Balaji Srinivasan,Adv.
Mr.Yesu Mishra, Adv.
Ms.P.R.Mala, Adv.
Mr.Mayank Kshirsagar, Adv.
Ms.Shristi Govil, Adv.
Mr.Karan Kalia, Adv.
Mr.Tushar Singh, Adv.
Ms.Vaishnavi Subrahmanyam, Adv.
Ms.Vaishali Dixit, Adv.
For Respondent(s) Mr.Mukul Rohtagi, A.G.for India
Mr.N.K.Kaul, ASG
Mr.S.Guru Krishna Kumar, Sr.Adv.
Mr.Abhinav Mukerji, Adv.
Ms.Binu Tamta, Adv.
Signature Not Verified
Mrs.Anil Katiyar, Adv.
Digitally signed by
Mr. B. V. Balaram Das,Adv.
Ramana Venkata Ganti
Date: 2015.04.22
17:33:51 IST
Reason:
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E.D. Mr.N.K.Kaul, ASG
Mr.Sanyat Lodha, Adv.
Ms.Binu Tamta, Adv.
Mr.T.A.Khan, Adv.
Mr.B.K.Prasad, Adv.
S.I.T. Mr.Soli Sorabjee, Sr.Adv.
Mr.Shanuak Kashyap, Adv.
Mr.Shankar Chillarge, Adv.
Ms.Sonia Shankar Chillarge, Adv.
Mr. Aniruddha P. Mayee,Adv.
Mr.Kuldeep S.Parihar, Adv.
Mr. H. S. Parihar,Adv.
Ms. Anagha S. Desai,Adv.
Ms. Anuradha Mutatkar,Adv.
Ms. Arti Singh,Adv.
M/s. K. J. John & Co.,Adv.
Dr.Subramanian Swamy, in person
Mr.Ishkaran Singh B., Adv.
Mr.Yatinder Chaudhary, Adv.
UPON hearing the counsel the Court made the following
O R D E R
We request Shri Soli Sorabjee, learned senior counsel appearing for the S.I.T. constituted by this Court, to request the S.I.T. to send the Status Report, in terms of order dated 20.01.2015, to this Court on or before 12.05.2015.
On the next date of hearing, this Court will permit Shri Ram Jethmalani and also Dr.Subramanian Swamy, petitioners-in-person to put forth their respective submissions with regard to this matter before we pass any further orders.
Call this matter on 12.05.2015 at 4.05 p.m. Ordered accordingly.
(G.V.Ramana) (Vinod Kulvi)
AR-cum-PS Asstt.Registrar