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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(o) in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012

(o)"small scale furniture unit" means an industrial unit for manufacturing furniture using sawn, timber obtained from licenced sawmills or other legitimate sources and operating without band saw;