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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(3) in The Tamil Nadu Electricity Regulatory Commission - Conduct of Business Regulations, 2004

(3)Every affidavit shall clearly and separately indicate statements which are true to the:
(a)belief of the deponent;
(b)knowledge of the deponents; and
(c)information received by the deponent.