Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] Union of India - Subsection Section 69(ii) in The Indian Port Health Rules, 1955 (ii)if the ship is likely to reach Calcutta the same day, the dead body shall be brought to the port and then dealt with in accordance with the provisions of rule 70.
