Supreme Court - Daily Orders
M/S Mahle Engine Components India ... vs Union Of India on 21 September, 2020
ITEM NO.34 REGISTRAR COURT. 1 THROUGH VIDEO CONFERENCE
SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Petition(s) for Special Leave to Appeal (C) No(s). 9590-9591/2020
M/S MAHLE ENGINE COMPONENTS INDIA PRIVATE LIMITED Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 21-09-2020 These petitions were called on for hearing today.
For Petitioner(s)
Ms. Sunaina Kumar, Adv.
Mr. Praveen Kumar, AOR
For Respondent(s)
Mr. B. Krishna Prasad, AOR
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
Service is complete on respondent Nos.1 to 4 on 25.8.2020. Vakalatnama has been filed on 18.9.2020. Ld. Counsel for the said respondents seeks four weeks’ time to file counter affidavit. Granted.
List again on 23.11.2020.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by Anil Laxman Pansare Date: 2020.09.26 11:19:01 IST Reason: