Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act] State of Chattisgarh - Subsection Section 22(2)(k) in Ayush and Health Sciences University of Chhattisgarh Act, 2008 (k)to exercise such other power and discharge such other duties as may be conferred or imposed on it by or under this Act statutes and ordinances.