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[Cites 0, Cited by 0] [Section 148] [Entire Act]

State of Tamilnadu - Subsection

Section 148(f) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(f)the instructions regarding steps to be followed to fight out break of fire, at an excavation or tunneling work written in Tamil are displayed at conspicuous and vulnerable places of such excavation or tunneling work.