Allahabad High Court
Smt.Sarita Devi Verma W/O Sri Atma Ram ... vs State Of U.P.Through Secretary Basic ... on 6 January, 2010
Author: Shabihul Hasnain
Bench: Shabihul Hasnain
Court No. - 23 Case :- SERVICE SINGLE No. - 21 of 2010 Petitioner :- Smt.Sarita Devi Verma W/O Sri Atma Ram D/O Sri K.R.Verma Respondent :- State Of U.P.Through Secretary Basic Education & Others Petitioner Counsel :- Jamal Ahmad Khan,Anil Kumar Kashyap Respondent Counsel :- C.S.C.,Ram Kumar Maurya Hon'ble Shabihul Hasnain,J.
Heard learned counsel for the petitioner and Sri R. K. Maurya for opposite party No.3, who prays for and is granted two weeks' time to file counter affidavit.
Notice for opposite party No.s 1 and 2 has been accepted by learned Chief Standing counsel.
Order Date :- 6.1.2010 RKM.