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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Punjab - Subsection

Section 36(ii) in Punjab School Education Board (Employees' Pension, Provident Fund and Gratuity) Regulations, 1991

(ii)The employees who join the service on or after 1.4.91 shall be covered under the Pension Scheme and the General Provident Fund Regulation as approved by the Board shall be applicable in their case.