Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Tripura - Subsection Section 5(3) in The Tripura Courts Stenographers' Service Rules, 1983 (3)The Cadre Authority may, with the previous approval of the State Government, make temporary addition to the Cadre as found necessary from time to time.
