Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] Union of India - Subsection Section 54(3) in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973 (3)The Central Government shall after making such enquiry as necessary pass such order in writing as it thinks fit, which shall be final.
