Karnataka High Court
K.S.Jayavani, W/O K.Raja Rao vs C.Narayanaswamy on 7 December, 2010
Equivalent citations: 2013 (1) AKR 126
Author: Jawad Rahim
Bench: Jawad Rahim
I p
Lu THE iTt H UuRT 01- i'AIZNATIIs/; AT h4fGAi (jFE
) 1 I L) It .1 r 'C.
i F '- '; E •:' Jsri' p
%1 \• '2
u
t I 2'
IrE
• K S 1AYA'i, Vt
'V A
J'v tArE SFu1tAzA F'IuPfl.
4GEL) ABOU1 15 (E"RS
1 ONo'J R I Fl 1 4 F R
rAflCUfrGA
.3IFRIA,
3'O LATE
AG') bbff " E I
F,..Di\'- VI S it,
ICR'CHIg' IA (OUT LW\,L! Ch1 VAt •L. I
EUFi tNALP b
E•Ii- .:Er..,
Si-' g- •--',,r ! "fI 1. "-'I'u-Ps,c'
-.Yr '
A -1'
'C. 'b 1
' It% C '
I 1,
' -"3
1. c
.bL . -- '! , : ; 4
t
2
,
'
1
( .t
' .-
( I
I II .d', ( •A
IL '1, r;J
1
4 1
'FL : '
I
CRP FILED /% 115 OF CPC, AGAINST THE ORDE
DATED I s-O-2OC3 P4SSED IF E.F 2.93 ON THE FILE OF
THE tI'H JUDGE (JR.DN; ti JMFC, DEVANAHALLI.
PE)ECTTN THE E.PETITiON FILED TO RECOVER THC
C OSi AND THE CsSESSION OF- THE frETITIflN SrHEOULE
PROPERTIES FQ' HF PESPorDEr4T HERETN AS PEP ThE
11 v,MENT A't .ECPCE flATFD 13_:2 6 'N 0 IJO -
L
1 -
''i THE Thi T ,i%:F,%IFF Uc'flA ;s't'iPA
'-
This E R COMING U'! F( iEAifl
DAY.THEF E 0 )WING
RDER
rth, are
as!a
C I r
15.
. le •forthLn.tIbs
'c 'r-e. t.cs c5t,'s ia's
ee r. ( c._,. i - 3r t)
rj • ...-. - :
:s'.C :J...r._n S 1t'v ::D. :!fr 1 --. ii'. t.._
t•.
- v.
;. -t•
4; ••_
,•
•I•
• 1' - .._' f .:.
'• :'r' .- •1 '.• : :;:•- I-'
:•'
.. 4 .-b _ --
L
IL
\
C Ti a Cl. rt
-* 0 a
4: 0 II a 0 3 r
Z4 rt -' Ti a a
0
a -<a a a a a t a
Ti rt a •, a
a a a 9
rt
9
rt
H a a
0 a Ti Ti a 00. C
Cl 03 a 3 a a
a a a -- a
Ti 9 Ti a a art
O n rt rt H
I.v -- --
-- rr --
0 n Ti :. --
a a a. -- a --
a 4 y Ti C 0 a < a a rt
a a a a a c a S I a. D3
- a a a
a
Ea a
In
a p a a
aC 1
a a aTi a a
.
C fl 0 a a rt a 3 a H a a 9a a a --1 a U a. a a a a a a a -m 3 a .
4 Ct 3 Ti 0 0
a a rt
a
-a-a Ti Ti a
.
a
rt a a - a
a IL
..
...* a a a a a a rt
a a a
4 3 t. a
a a a
C
-- a --
a: a a a a a 5' Ti C 0 a
a 3 C a a a
- a rr a a -- 5
a a a p a a -
4 a <
4 a IL
-- -- a a a -- : 9 H '' Ti
a a a: a In rt
a a Ti a a
a a -- S
--cC t.
a: r. a a
-- a a Ti
rt a --. a p
5 Ti -- a Ti .. rt -- a
a 12, a Ti C .
129 3 a a a a Ct IL --
3 -' 3 a a a a a Ti -'
a 3 a a a a Ti a a a
a C a fl
9a
IL -- a
-- a a a a -- Cl 9 or a a a
a rr 0 a rr s a
a a IL
--. 0 C
- --
CO
-- a 5 0 a rt a C
a C Q rt aC -- a a
Ti: a: a Q a a a
-- a a a
C a a Ti a a a
a a a a
a a-- -' a a a a a a
a a a a - a a a a
a, a = IL a a -- a Ti
.,
a 0, H a a a a a
0 p HP a 4 3 a a a
a 9 a 9 4 a p p a Ti a
-' 0 Ti 4. 3
fl: C a H
a = a C a H a
,
C a Ti --, 9 a 3 5 4
a = a a a a a rt
a a a Ti a a a 5 a a a --
a a C a
. a -- a a Ti -- --
a a -- H a a a o a a
4
13 a a a a a a a -- --' a a cr
C) a a a 9 a r a --
a a a <
a Ca a rt E' a cc C rt a
agaB
S
a
a ,- a a 9 CD) a - a a a
5 0
: rt -t 0 a
a -- a 0 a
0' C rr rt C - C --
5 , n a a c a
C a a co -- -t
-- a a
a a 0 a _i a rt --t a rt
a a S 9 55513 a S 91 a art
(Cc a a --t CD Cl a a
5 a a
9 a rt
a 5 5 a 0'
a -- a < a .
a a
9n a a
51w C (Ca rt fl
a
91 - 9559
a N a oi a a a a a a a
a a rt
a a
-- a c
' a
a 9, a a a a a
a:
s a
-- = a a
rt
9a
a a a 9
-
--
a a a --
(C a. a -- a
5 5 rt a a a a 9, a
a a a a a a rt
a a a Cl a a H =
a a a C - a
a 0' a
a:: a -- a --
.C a a
0 a a : 5 a a a a rr
a a - a 5' 5 a a CD
rt .a
ES 9a
a , a a a a a a
rt a a a a --
a 9 a
-, a a 0 rr
a a a a a a -' rt a
rt 0 _A a 0
a a a a a
S a a a a 5 a a H a
a a a 0 :.
a 0' a rt 9
o a a a a
5a a
a H 9 < S a 9
99(0a 5. 59 a 0 9 a a
(0 a a a rt
a -- a a 9,
rt9 a 5'
a (C Ru's a
-0
a H 91 9 a 5' a. a
a
9a CD
H 9 a a a a :r 91 a a 0 a
-< -- a a a a a a , a a h a a a
4
3 C CD yj CD 13
CD CD a C) CD -<Z CT CD
CD CD CD a C CD CD
cc o x
CD a CD cc CD CD CD CD
a a CD o
CD CD --
..
CD -- rt
CU CDCDCD cc!
CDCD3 H
0
qO rt CD rt C
CDCDCD r CD a C CD
CD
3
$ CD a a CD CD
.•
a ° C) CD
E a 3 a a CD
CD CD CD 9;
CD CDCD
a
I. 9; CD CD C)
i±a
CD fl 3 0 3 CD CDw -- a. rt
CD rr CD a
CD - CD 0
3CD Ct 9 CD rr a CD <
H
rHCDfl3TCDCDCDCDCD0CDCDCT CDCD.
,. rt
CD CD CD a --
a 5
3 CD CD CD- CD C
CD CD •
CD
- rt
a CD 9;$ CD a
a-- CD L.
CD CD 3
CD < 0
--
CD CD 0 g a
CD h CD CD
-- CD C) C
--
CD .
-- CD
--.
CT , 9; H Q 9; a. n
g9;$CD 9;
99; 9;CBCDCDB
CD 0 fD CD a 3w
.
C 9 C) < CD rt CD
CD
CD $ CD CCDCD CD)
CD CD
9; CD 9;
9;
CD aoCD CD
COa CD 3 3 9;
.
CD i: 3 CD Dy
CD CD 3 CD 9; El
3 a CD CD CD
CD CD CD CD CD
a CD CD --
9; Cl Dy 3 g E
CD CD CD
3 a rt
3. 3
--t CD. CD El
CD) CD 9; a 3 a
-t CD 0 CD
<CDa 0 CD CD a C CD 0 CD
= CD
CD
3
0E -- a
CD a a CD
--
CDy- 3 a C FE! 0 CD
9 a
--
CD CD CD CD CD
a -- CD
3
--
a rt 0
CD 3. 9;
--
a 3a =
o3CD CD a rt rt
41 0 CD 0
4.aCD cC) CD CD
El El cc a a Ct a CD
CD CD a CD CD CD
a C. 3 CD CD CD
2) sc' th inti' 't.tI o rn
t
a teth en! 'is ir d icc 0th.
1' ,.hE:htr tht •t
31 s _.afl T• -- nJLr
fleCtS$arV p.flh-,,.
-
Wna' ci- ,an2
h 'hh icc ler H t't
nrt It 1
'd fi
I"".
U Srin'a 1
...e :cj esrab!c"cJ hi: i&it to sa.k
r oem? f r .tga v t'. & ota&e va C ann t.
d F
riertinp. ft. 'h ffirrnat'cy te 2 tric tranc.,ctIL.
fl. 1951 sac a nrtgacc
'I- Ct 93 0
.' ept. u. c, a- 'i tt
;V. 3 s'YCe-sC ". rt:k'1 tda .'t rrit t( .:.flQ ?
.i -i he 12.
ir
j: - :n ,•
•
•_
t$IjtC ''S: .4 t': '1?
--
• 4 ..
-- . .' Sr.. •
'ft • -- • rn
C
C j, tr
SI- fl It
J
t 3! d
--4 .44 p.
' I
• :. -- .
.4
--
.1'. .- .4-
1.
1.
I
g
t t 0 'C fl t 'hi
Cer..t •;asr-d I O.S 'e'.' Jjt' d
J
4&
'. -n,ri Ct e n vit', Ui le,c 'e' dra r
tL
P i--e '÷
nfl qr.' wI t"r tnn nrtDprrties n
1' C "
I r -- •' iC'
n- sha •:t ntler s
t
tcrarcere ccns.qutnt to whicr' he
:Nrwd warn w-s 0th ,drb rhcc re'
rp, kt' .rn.-rs Jtcret. ,ocers route,j'd tht
CCi"t"' rf tJ :u;mert eht:- r'at prt;t'.or ' f-re
V I UI -p C.
g 'iec:s.o' •' tha '
PA4CHM.,'RA S flThs ' I 'K'iIR' RX'1 S 'i )TI-ft. '(I' L.. 4 A'I 86':
it rt ip ci cc e mortgged prperty is maintainable despite er mb ce ate oni • •• 1- 9-: '1 ': • L .' .c_. • SONNA KKA vs D. MUNEIC%4 :AIR 1959 V' 3 I.' 1 M4RRIP-lU H t hi t4LJTH'PIAP .
4VVATH FAX 4ZR 376 iag 4t ontna 'f t. .e i.irVtr i.x t- edr ' 1 p 0 it, th. rr w C'jd€!O u"itie t'' mcrtqatt thy rt .aI ccu' c.ir ' hi e t U 1 r ' r J,-Lc.r :r tj. 'c'ient!or.. Th, !s) •..a ••r. tnt VN4T RDL OHEQSvs PETHI REDDY (AIR 1963 SC 992) wner.aIn r svac i'c'd 'if the amount directed by the trial court is deposited, thertt dcrei apbl obe gef ce
o) P cortra h a riasojoeflt ftdo nrt obaor 'a ie 1 n thn da'&n n tr.e 'ae t SUBRAMANAVAM HTTAR&ANOTHR $ fUHIA P L IR 1957 Madras 189) :ternir, %ac r -io In a suit for dnpo erh phnyecec fixing time within which the imount of nortgage has to be deposited and only then final decree could be asad,,a,u 8f dXXV p .r -. -;' -3 •MOSARA)AVYAN.vs 1GB (I's? 9 en 3 S --
4 J 1. • . r I .. .
1: U] C CL 0 CL C a TI) fl CL .CL 9 CL )> CL CL C) (C S .
ET a a 9 a a CL a a a
:. rt aa aa rt
9 a a a , ri n a a
S r-r
%sCLa 35 flCLE CLI
..
--, ): 3
a a a o a
$a a
CL %a S cCLo$
S
a D
3$ CL t
3 F
a = a CL 9 C a --' CL
CL a CL CL 0 C CL
ES a
0 CL -- a a ES CI N) a
a •0 rt
a a. ST fl C a CL a CL CL a
C) a a a CL CL a 3
a CL a CC CL a CL a
CL CL a
5. a 5 CL 59 :3 33 a a CL
a •
a a a CL .
CL
a a
3CL $a
CT) .
' a a t CL a rt (C C CL a
a CL 9
$ a a
4.
a a = a
rt a CL CL
3 ES CL
a EEl a
3 59
3a -- -- a
CL rt P a a a a
CL a 9 a a =
9 a a CL rt a a CL
3. 4 59 a
a rt
5 rE
C: wt CL ST ST a
:
a
C
a
C ' a a
CI a a a C 33 CL
CL 3
C
L. 5. a a P a
3: a 3 rt CL N) C) rt CL
a 55. CL sr CL P a ('CH a CL a CL CL a
a --h a a.
33 4 a a CL 4 a a CL a
a a a b :fl a CT) a
a a
a 3 a h
CL a a: a a
3.. a
- --:
33 a x a
a a CL .
3CL 9 a a 'C
a C a a 9 a a a
a a a a a
CL CL 59 a. a a a
a CL a rt !a r a 33
--: n. a C. CI
a () CL
$CL
• a C CL a a C
a• (C C C C
a a CL a a --
-- . P CC C a a (C a a CL:.
C. ('C a C --) CL C a a C
CL C) Cl a
a 4 3 3 a a CL Ii a C
a C a a a C
qq $ a a -- --
ES CI a -
a 33 4 3a
C CL a 0 CL a C
..
C -- Ct .
S 9 t a
a a a CL
a CL a C - ('C
a
33 a 'C:.
a a 5 -t
< a a CL
3 59 a C CL a . -- a
a a a -- 'C a a 3 a.
a CL C C rt C
CL C C a
$$ 3333 CL 0 5559 S3
.. Ti)
C a a a a
a t a
CL -, a CL C CL a, ,a, CL
CL a a
r. a a a C a - a a a a -- a
CL C) a a >< a a CL a C
.
a a
S 33
--: a--:. CL <
C c, --
CL C
a C a a
.
-CL CL
C a rt Cl 'C CL
CL CL a CL CL CL rt a a ai CL a. ES
a a a ..<5 55 a
4 a (. 'N) (C 0 CL CL. LIT EEl a CL a a
a -< a a 't a a
H a Er a a a a a. a
:s a a : a 0 a -- a
' Di Di a 5 rr a
a a CT a a a
q a a
a a $5 a q
--t a
a --
(0 a a a a a -- (0 a a
a a a
a --.
a S 5"
a a D ID 5 a a n a a a a -- a ID
--
a a a = a a.
a * :s a a a
a rt a !0 C a a a a a
r a c Q rr
o
-- -
o a a a a a a
a a a --
a Di a a
a a a a a
a ID -- -- a a
a a 0 H -- ,< a
a a ID --
a a --
o a - a a a a
< 5 a S a a Di
-- a a r-r
-
a a
rt a a a 5 0
a o 5" Di a a H a ID
--
5a a a a
5 a a
a a a
9 5. .
a
a ° a 5Di
- a a a a P
ID 5" - o a a 5" CD Di
Di --
o --
' a -- a a
H --' - a a --. Er
9-
a a a
"
--" a Di a a C a
a a . a a -,
H ID C Di
a a a a :
..
a a a
a I Er Di 0
-- < -- a a a.
-- rt -- a a C 1 a
a a a -- a --
U a w a a
CT H -- a
.
ID Di 0 ' -,
a - C C
rt n a = H a
Er a a 0
5a
0 ""'
a a
0 n a a 5 x -<
- " r"t --. a. - .
-- rt Er:
__3 a a a % a.
Di a Di a
-' : a -
0 Di Ci 9 a
CU a ID --" H -, is cr a -
H a 5" -- a "
- ID
5 o
-
C) a --" -- - --"
5 --."
5 a
a a a a a a cc
"-- .
° a
"9 a rt
a 5" a -,
0 a
a 0 a Di a Di ID Q
9: Q 5 a a H a
Di -t C Di 0 5 -.
a
a -- a --"
a a. Di ft -, 0
Di a a a
= a a £0 a 0 a 9- 9.
5" ,_ 5. a a
-,
a - ID 0
p
Di 5 x 5" a
P a Di a a 0 >< a a
H -a 0 a
--" a -- -
a -o a - ._ C
ft -- a ,, . .
H --
p
-- a -- 7--, , --'
ft. Q t. - --"
a a - -----
--" ..
o -- .-- a a a (C) 0 Er -n ri
ft - a
. ft
a Di 2 a a -
0 - a Er a a a
C. a: a Di a a -, S a ft
a Ci ZR Di C a 0 5" a a Di is a a a a --"
a 0 H- Ci] CD Di a H Di - a -< a a a a <
L
CL C)) rt Cr C rt
U CL --" -- C Cr O o C)
-- 0
CL Ci ) Ci Ci CL C) 0 CD
a •!
CL): D3 0 o rt :3 0
Ci CD
-- rt CD C) - (3
C) Ci C) -- Ci
4 Cr CC) Q CD -C Ci
4 (3) rt Ls) CC C) ) C) '
£4
CD CC
C) 4 z (3 4 %__
IC 7) 4 C)) U) 0 r CL CD -- rt 0 CC) --t U)C30- (3.
CD CD .! C) rt CL _----C) 30rS 333 -i CD rr C) --) 4 C) C: CT CD 13) -) < C C)) < o = U) rt%< U) 3 C) CD Ci St CDt --- 0 CL CD rr £4 Ci CD U) C) C rt CiC3CD Ci rr Ci St CL Ci--Q -- C) 13 C) (3 .. Ci C) St CL C CL Ci (3 St H :1 - Ci r C) CT Q CL 3 Q CT CD U) E '. £3 -C 13(3 t(D-i-ia 0 aot.,: CD . o q • . z OCo a 0C (3) , o rt CD CC c CT --5. CL. 'aE rt --' C) rt (3 CL i i- -H CT 0 (3 CD 0 C)) CL El £3 it -ii Ci St O C) C C) CD C) Ci CD CL C) -- CD i-,. Ci CDC H --t SE CL U) rr a 5 a <C 0 --C) 3CD CD Ci St13) 9 a ' 0 C) $433) CCCi-t 0 fl ;_ i--H 1 5 CD CD C) Ci 3D CT CD CD 4 0 4 -, 0 'CD rt 4 C) 1 U) s CL IC) ) CD a C) C)X -- C) £4 £3 C) CT O a 133 U) CD :3 St CL. 0 CD: CL. Co CD Ci - Ci 91 C) 0 (3 '1 CD -H DC (C CL (3 1 CD.I3St U) C) Ci CD CC U) CL C) CD C) St o CD - CCC Ci C) CL 7) CD -H. CD Q -- CL C) C) C CLC - 0 . C) CD zzit Cit 1C) 0 U) H- Cs) :5) -) El CL) 0 CD (3 C) 0) CD CL CiCE) C) CC) CC IC) CD C) Ci £4 SE Ci U) CD a3Ci413 cC CL CD C) rt $3 C) U) o 3D LCD Ci Ci U) - 0 C) El h3oO CD SE o U) 0 Ci --1 C) $á U) "'C Ci :3 iCLU) rt -- 3< CD :5 : CD Cr CD CD t - Ci CT Li) U) 91 -- SE C CD x QCD a CL U)) C) CD C < oSt 1 C) El 33 Cr9- PCC) P C3 CD: -H . i-s CL (f) 0 CD (ThCi Ci CL -(
CD (3: - 33. CD5'-- 1 C) U): CC lE) CT Ci CD ..
U) CL (5 CD CC
0 C) i-s
U) CD C) 4s C) CT
-H- -- 5-i < C) DL 4CC)
0
CC CCCT
3 C) 0
4)
U) St C) (3 (3 (3) (3. ())(3.
s a a U)
CD U) CD C) CC CD P
rt Ci CL
I = to
CD CD: -- Ci Ci
i-s C))) CL CD :5)
U) £11 U) S. rt C CL
CT Ci U) C) CD Cr St St CD
Ci (D Q a! C) CL Ci CD CD CE.) 0 Ci
-
a so not n dispu e that du to tay and oendcncy of
R.S.A.551'78 t1l 8 10.1990. the decree in O.S24/75 could h bce p ci u C y er oc.. I only atter 8 10.1990 after aisposal of P.S A. and whcn lit fd e 0 4 v °d t e c hnldes rould realiza its fruits and filed Exn.P.2193.
th' ta it b gh n e tt petitoners-decree ioIders had filed FDP.i104 after dismissal of the execut on petition in E P 2/93 by the impugned ord r a ot raw na ,a FOl/O wadisr sed yt tr!al court as being time-barred. Against it, they were fri $ ) t r 0 vF dismissed, confirming the orer passed in F D.P. Referring to t cil ss f 1/ an cn 'nat 10 he der dis i ssa I' y b is court in P S.A c5 1. )S, learned ciinseJ, S i 5rry &wda nad veh'- iTentiy t.onterded that tiic r o at > vi ir m. dt % r.oper;ng tF'd rr, rcs .,ntrer tre &rree ex&utci i 0 0 hI crtr J.. dr'. 'flt r 1c r. a- c... s!er.';'•n.
- f w I 1 Li I x 'S S I j a r r 1 C r C Thi de .Jar,nq th'- jmount cc d:c at nc date; ana • ) d;rat.ria rh, i' tie' cai itif pays •rn 1 :Qurt tn'z arn. ?
4 tjri • .
nr r befc sud' •'\.t... D- 't'-- C''L. ' ': fi '.t1' • iX " qt-ri3 .
0frq 'he lab- ri'i ch the Cou't tjjfltjr.'fl an cigns the acrount rak uSt çñ, cr tror. hih such am ourt ir'der is may b y such arr a due to lOLL 0 0 cut r o oiideo r,t shall 4 i )lNP'ff, ot to hc "c tiff appc I r ci's 'r, h p)5SL5S13 '.
-•at ' t.
1 tc' the r 1 v ...il h,.',t z' r.y •a_ -,rcf--r trgi - 1 r ..'! hf & fl:'. ' rr ' 'crtqv_ ;)rt: ' °n m a:. r :Th'Z. ":' rr..$tc f,._tte..C:t • • ,:. .
. .. . r
't--• '
••bi r '
P. • slr.
a .'
it -- --r .
• 0 -- V. .J.
r
1 r,r
1
i:.
t i ,.z
, .1g.
1
c,_r*
a
'I
•• --
p. 1ff to
- r
oun judçj Ut.
,jbstqt.qt ctargcc.
-xprrsec and inte_rest
ddendant shall be cnttied to ap&y a t ie '' tr, ot 'I rtja a rror F eJnrIitIoraI or an c1OmdbS cole, mortgage the te' rns of wh ch 1 p uide f,r fo,t:losure only ard 't for le, th t tre r nrtgag d oper or Ii a... 3 ditio sa or ict ymrnalos mortqage as aforesa.' :t the nIa;Vff he detat 'ed ro,• a" right '- redeem tht proerty a rr ef .
at iy tir• a'o, e ng o a fna. birre', f c- sa'e, aS rh.. race.. ma,' 'e nertpd trw tim- fixtd tor pa;rttnt (it tI,r .:( t f 1 lt tjfl Cr cc.red &i Y :r ic ijud d r cc. a p C tt.
'_r.•r flr ..j.r,r.,ne.r I' ..' ti' ' r tq,.
t r
1-- . . --. --
S.. V
a'
rt em
Li Cr Li. Li fl C) Li Li 9
Li Zr Li- -- Li 0 () Li 3 33 531
C) Li Cr p 53 Li Li
a Li Li Li
3 3 4
) C Li - Cr Zr 53 Li to
!
CT
Li S -4 Li :o Li em C)
c- cn Li
-4 sl -Li
4 Li $5 a
-J -,
_Th em Li p - em 9 3. a Li Li Li Li 9Li Li Li t) Li m 4 Li 4 Cr !!' Li Li Li -Th Li -
Li Li Cr Cr 0) em
Li- m -
Li :5 - Li Li- Cr
9 Li e- a em 4
- Cr Cr Li a Li
Li r-- Li 9 33 a a
:r Cr Li• Cr a; Li Li -
:5
-
-
- Li Cr Li 5$ Li a a
Li Li. c a Cr 3
Li Cr Li a 3 em
Li Li Li o Li!
Cr Li Li Li Cr a
Li Li
9a
CL Li• to Il Li C) .9
Cr Li -
:5Li Li
Li -' 4 Cr r em Li- C) Li
rt n Li Li: Li! ( to Cr Cr Li Li C)
Li -_ Li Li Li r-t a Li
Li Li n em Li r Li tO) .><
ZE$ -4
--
Li - Li -- Li em --
Li- cj em 13
Cr Li Zr Li Li Cr em Li
Li Li
4 C) em Li C
em Li! Li Li
Li Li Li
Li Cr Li a •
em Li C
- Li
Li• Cr Cr Li Li Li
Li Li. Li Li rt Li em! Li
Li• Li -
r- 4 Liz u :5 Li Li Li
Li C Ci Li CL
Li :5 Ci- 2• Li a Li () -2 p CL
9 :5Li -Li Li Cr em Li Li p C
Li. Li Cr Li Li -- Li Li- 3 a Li 2
Li Li Cr 9 Li Li to Li Li Li -r em Li
Li a Li Li Li Li Li . em -< Li
33. Li em Li -- em C)
4 Liz Li Li
53 Li Cr 3 a
Cr Li Li a
Li -J Li em Cr a
Li Li Li -Li C-
.
Li
ep < Li Li Li em 4
aLi 53 CT
to Cr S Li 0- Li Li em -<
Zr zr - em
Li --
Li: fl Li Li em
Q) Li 3 Li 9 933 a CT
5:5 Li- r Li $ Li 33 3
4 :5. '- Li em Li Cr Li. Cr
C Li Li- e-t r- 4 Cr $ 4 Li
- Li 33
Li Li Zr -- Li. Li -- Li Cr Li
Li- Cr Li Cr Li- r Li Li
Li Li Li Li 4
Li 4 3 C
Li Li !Li Li
••
Li SE Li Li g
r- aLi Li 9 3 3
¶ C). em Cr c Li
Li• a Cr a
\_-__-
'C 9: 3
Li --,
--C
2S' 3
Li Li Li :5; - em em
em - Li Li em em
Cr Cr Cr >i- -Li - --N em C4: Cr - CT
Li (3 Cr -
553 Li Li Li Li Li Li a Li Li
'
Li Li Li C) C em em
s-
2 4 CTN
p. -N s CT- Li Li
Li
Li
53! 53 (0 a
Li Li
553 9 Li 53 Ct
to -C; Li
a a
Cr Li
9Li 4
)ç
4
Cr Cr Li Li em Li
1i
CD rt
j
Er a LI CD CD LU CL -t- LU- LU UI
1< (]3 CI CL LU 2< Er
C) CD Er < Er 59 LU Er
LU 0 '-
IL LU CD CD 9 Er LU -ç .
a H-SI
(13 CD (C) IC -,
LU C: LU 0 < LU
C: CD -i
LU 2< LU
CD -r n
CD C) -- -- (1) 0 UI I
LU CD *[
CL crc (LU 9-c N LU 03 rt
LU g- cr9 a - H) UI
- rt CL
Li C:
9- DC) a Er LU LU 53 , UI LU
a -- - 0 LI
rt n a CD - LU Er LU -u UI
a CD (13 CD - LU LU L Lu LU Er L1
C) LU UI LU (LU 3
o CL LU z 33 Er LU LU 2< U) LU
CC :4 0) CDI-
C UI c N UI LU
--
rt CL H) - -2 CI -- -- LU LCD LU
--h rt u LU 9) LU
LU Q a LU Er LU LU-
rt Li -t CD a
.
O IC Er Ut LU LU LU
59-J
H H LU IC 0) -, Er --
Ll) 0
0) Er -r LU LU -, --
9 53
LU
0 CL Li o
:3 CC Li UI - r-
9 133 LU
rt -- --J
n --- Li H
9: CD Lu 0 CD -- . 0 33 I::
h rt UI r Er LU r-1-
CD3 IC UI
0 -ç -- UI r - IC LU n N LU
C) - rt LU CD --1 r- Er ..
CD
LU a LU -- 0
CL 0 - 0 CC C UI -J N H
rt CD C!) - C 0)2* 0
CDI 9UI C3 Lu
rt UI LU LU
0 - C (r33** r-- LCD H
---j
2L 0 a a 4. Er -- H LCD Li
Er a 0
9r-- CD rmU33
LU - H- 2< 0
LI -59 '--s Er UI - r-r LU
L Er 53 539 LU 9- LU
CD 9 a. 3. UI -- LU LU o
- Lu LU LCD Er LULU
rt Er .L3 C UI -
c) IC -r LU LU CL t
H .D LU UI
UI LU --- --c- 0 0
LI rt LU (--&
r- H-LU
CC) LCD ('3 LU .
UI
Lu (11 LU C. LU '-- LU r,-. Er
-- (13
LU UI CL CD LC LU r- LU
UI n fl CL () Lu
--- LU CL LU 0 ) fl --h.
LU LU .
CD) UI UI N LU 3 LU 53 H
(13 -, CD
-,
93DCD953UI -I
-
CD 0 m (1(C LU- LU
- C3 UI LU n UI --, . N UI
:3 a z C
rtr
r-p LU
*
C CD r-.
0 u CL --. SI
o Er C.D LU (C LU Li C! 0 Er
D LU LU LU Li -9-
CD o - -,
LU
CL --
--*
CD 0
£1 C
3 0 UI LU LU UI o
LU- 39 LU-
D 0 LU H-H-LU 3335% LU 53339- CU LU
ID -, CI -< LU. -,
3 LU --. (53 0 0
1 Er -
CL LU -h LU LU
LCD- CI LU LU -- LU CL
_.
0 LU Q UI LU LU LU -- -- CU
CD -< LU -, h -< --r -r -- r-m -r UI LU Er
1
\.
\:\
rt ' ID CL ID ID ID t rt -- rt rt h ID
a a ID a -
-- .--"
: ID ID , -- :i Cr ID ID Cl t ID c
ID
ID -- a ID ID ID
3 rt Cl
.
,--. a c a 3 3 2
.. ID pm ID
ID :ID ID ' ID: ID Cr ID 1
ID ID ID ID ID
a ID (C 3. ID a ID
c)C) ID pm pm Ct rt a C) -- ID a
a Ct ID ID ID - a 2
-- > ID ID ID dID ID 0
ID ID a ID ID rt
ID 2 ID ID pm ID - ID
' pm C) a ID 3
a ID a C
Cl 3 :2 ID
-- rpm ID ID ID ID
3a
ID It ID 4! ID ID CL -
ID C) ID ID ID ID pm ID
3 ID ID in --. ID
ID Cl (in) pm ID C) a
-- ID ID ID Ct ID a ID CT
ID rt ID C) ID 4! ID Zr a Ct rt ID
CT ID ID --' ID ID 3
ID CT CD ID ID CD
CT rt ID ' C) ID 3. Cr rt ID ID rt ID --. 4. ID a Ct rt ID ID ID pm ID. ID C) ID CT ID ID ID ID ID ID pm ID ID C: ID 3 ID a ID ID: ID ID C) 4! ID a ID ID ID ID pm ID C) a a ID 3 ID 4 ID ID Ct 3 -- a 3 ID 3 C. ID ID ID ID ID pm ID pm ID a -- ID a --.
ID z ID ID ID ID ID ID ID a ID
S ID Ct -
ID ID int ID rt ID
- 4! 3 C> ID Cr
a CL S -- C) X CI Cl
C) 3 ID ID ID
ID ID IDID ID 3a3CC ID
ID aID ID -n3 ID
CICtID
ID ID -- rt ID
3 ID C) ID It ID ID
- ID CT --
ID ID ID C) ID
3ID ID CT ID 3 ID
ID C 4! ID
ID ID CC ID ID 'i ID ID ID cC ID ID
:2 CT a ID ID ID
Cr ID ID ID - ID ID
CL a ID ID ID ID ID
--
-"
ID ID ID ID: <C ID 3 a ID
ID pm ID
a ID ID C
-rCl ID ID
rt cC ID a 7 ID
ID -- ID a. ID pm ID C:
C ID CD ID rt ID a ID - cC
ID
C ID 3 ID ID C) ID ID ID
ID ID ' ID ID ID ID IC) ID
D ID
ID ID cC Ct 2 ID 3 ID ID
ID 3
C) cC H
3ID
Q
3ID 3ID ID 3 ID a ID -Th
a ID It ID 3 ID
a ID -- ID cC cC a Cl C) ID ID
ID ID ID -- ID ID ID Ci ID (C) ID ID ID -
< ID ID pm pm a
ID ID ID CT a ID
ID ID: ID ID Cr pm Ct LI ID Ct ID
-- . pm Ct. !.
L IC ID -- ID -- pm
C: ID -- ID ID ID
a ID.. ID ID a ID
ID - a ID CT a 4! ID ID ID
ID -- rI ID pm (C ID
LI ID ID ID ID < ID ID ID
CC ID
3 ID ID ID ID
C) a ID pm ID ID a ID ID
ID C)• ID 9 CC t
1
IT
3ID a 33 ID
<C
CC a
pm C> 1N. 3 ID ID ID C) 4! 4! 4! ID ID
ID > ID -- ID ID -- ID.
ID -- ID a. rt --.
..
•C
C .
ID ID C>. ID .: ID
ID rt r ID ID ID -- 3 ID
pm ID ID CT < ID -- pm ID ID ID ID ID ID Cr ID
Cr ID 3. ID ID ID C) ID ID ID ID ID CC ID a ID pm ID ID a ID pm r ' a U) 'to; o; a 5' 0 0 CD C 0 o CD 9 cS i 3 &.
. C CD
0 L caCD
-- 3 CD z w 0O ., CD
Ct 0 -. z C 3ftft5
-' a CD -j
3 m m, m ' = r% a;
CD a
0 a; e --
aa'g CDoCD<
33C<a - % W C --. a;
a; 3 c maCDC
aa'<
m
CD a; a'<
CD 3 CD
•1
q t a 0, -CD
0 a a
8 a; 0
CD CD 2. Can CD - ) m Z a '< 5 3 a a;
-' a CDa;2n 10 10 -- CD a; CD rr 3 (P U) fl 0 10 W o a ft a C a CD ftCD am CD m crat rnCD&CD n CD Z X in a3 q a .o CDV z a; c CD W CD t Di 0 ft C 0 a;
CD a C U)
50Cc -' C QI ft
.< CD
a CD CD -p CD U)
CDgn CD ft 3
-- 0 CD 0•
a; a
CDsrn0lEZW° c 10
U) CD
0 CD CD
a
3zrn'trnrncr
-
2 a 'CD
W CD t ft V z
a CD a a o n
CD ft t 0' fl -- n
0 ' %.' CD CD C
3t CD
a CV a ft
--v woO' z. n
-
8 3 <a 'c 0. 0 z 215 CD < a g a
1€ --) It of i r - ci
that if 'h_ 'i'm xed t, rq' c.ur iu'js-' ac
ipc-d tV fl Pie ti'Q o'i't r y tX and a t,rr •'ced ft
ir n tr tF i' if plC,
e"' •1Lp
%
0 F
m& c,ef'.t .:c...r,--r: apo!.., tc'
tor sur ' s the ir't 'iiI hay he ht t t
vu. j.€. r' TiCt hs 0
h .. :ea 'rcd b' i
under Pule 'or trder XXXIV t P.C.
1. 'Ic ed er w crto
decree n a suit. Ruse S ot O'cer XXXIV rp C. permit: nc def dan' ivt th3 oui' o f de e deb ring he aint fro all ght re em e mortgaged property and such right is conferred on the de da t nly th Ia if f d oco wit? the directions in Lie prelim nary decree referred to under Rule 7 and not otherwise.
:.b. .q '. 11 1t ...
,..
r j • _--_. n •. I,.
. . •.,.,. i . --.
I
Ii t
p • I. I I . --.
--ì Ci-
• U': ;x
(3 5-
(0 ,
Er 3_c --
-j
c
5- C 32: (0
CT,:: - 3. ci (3 (3
5' _CC) (3 0 TJ3D rn ci CD
= (jr) CL (T5-Q (3 33:
-- - r'r
- cc CD Cm
--
r-r
3 $Ct C,
r& = --,
(3
,
U)
Tx (0 Ci
:3 ()
£ C, Er .3 CL
L r -
CLCL2D33ci330Q 5- Er L •i- 33 -, c-i 33 33 _c <C)<ì_ì3_njD --cC_c C) iD Ci) 3 ÷cc -3 (3. . Cu -- 5- CL ci 3 C ci :4 im --
L 3 Er Er C, CL C: CC) (Ti Er (5 (3) :
233 c ci.
n --ii 5 CT ' 5 ci ci -3 - -, '__ 33 -- 3J - CL C3C ¶3 i-c. c C) ED 23 H ii) -' 0 C_c _i 33 232: 3 C i-')' ')C -- -ì ur c 4
5 cr3L(D 35i-
--
- )
-- CD
(333(5(3 o C") -3 - Ci 3'
'-
rD=CJ_33 0 (0
3
353 CL ci -'
CL
OT ' 5- c
CL 7
i Li Li- Er C_c 33
(5 ,,j --
-uc3
(C) --í
(3 -i- 35u'c Er Ci-
- CCC C" 3 23
5"'r (3 i-Cm
CD Cl) C
3
E
L U -n E
C
51=E_
:=EEr zc
0 )J
5 5'
rD " 2,
-H 333 '
CT
Cm - r
CC C i-,
-
3) Er c
Cm 5: --
C, 5- 33 3 i_i-
5- CC 3 0 CC
CCC CC C
--
wC,Errr< 5 CC
( =
-,
- Er 5 CC Cl Lfl
--'
r"t'fl
33 C) CD
i-V. •n':
i-ri '5- cm 1i 5:43Cc --- rm C': 0 s5-s 5- 23: CCC:
Er Er
CL
S CC CC) (3
--C CD (3 CL
CC ci i-C CD CD
:T.i C') ci (
33 ¶23 ci
i-i-: (3 •
-'
CC U)
'E Er-
z 0, ,_i- CD
::3 U) U':
Ci- --_
0
i_c Ci) Cu
Ci
L :_c -- CC' r-i
2. -•<:, CD CLC C) 'U) CT
s..dk d xi. '. t .i cx ,:a at.cn t s.-' t.r.r, Cr.P (.
t 3.
2'. t tier t
1 i ...tLf.cc ;.. th_ t .rn' hta'r
t c r t o + a I ci
2pr:t t c .I-r p pr'' 1") 'i XX
'or T
C PC
Th° e'ec,it!on otit"n p qus
i
t r was fiIe'C b rre
perit.'cnt', 2 ,' crur, mc ceriou f
0 I,i'i ana c.1,5OG.' x ig 113 tg)gc a ia r;t ia. a .o .un dep.,s ed as ea Iy s r3 39' r ro, dot- y 'htr is t' troti--'t n 1 orr flt dc bt r rr had c rernIw tnt: arrt. rt 3flC ryc t- O''ur' .r.ts t-- r€rieral." V' rs.rt,.cc ri .jlii' ,t r' IcL':. 3.9 rr.titics ' ,. e Q ) at \i( i ih •( LI ".0' .1 '.
r9 t: s. ' r.. .._.
Ii I%' •l I
it
)_r
I. c •1 V
' • i
1,
C
1
TV) C orc.cte Ifl) "ie rollara & Ps and t'p crIC3 ;
4
. fl ¶t."
' 1 : t) ! itiji u ( . 'duct r• _L.
t%r.rrent c e or Rs 20,000 / i 'rçaed fl •1 ' 'hn t .hl t'p' dit' t.'t. ;)rJ.a.t3...1t .s
3.'J diEpo.. - 9 1 r 3CC rJar(P ti' I '4 1 o it , t ol of shc mor tha i'm tile date of rtco'p' Cf ' py 0' this e 4 c%rr.
,i5"'.1 0' :Jot (I :iosr. S r .
. er., _'at€1 ;ii j(a 'I / 'A'