Himachal Pradesh High Court
Raj Kumar Sood Others vs . Dr. Y.S. on 1 May, 2024
Bench: Tarlok Singh Chauhan, Sushil Kukreja
Raj Kumar Sood others vs. Dr. Y.S. Parmar University of Horticulture & Forestry and .
others.
Execution Petition No.209 of 2024.
01.05.2024. Present: Mr. R.S. Gautam, Advocate, for the petitioners.
Mr. Ramesh Sharma, Advocate, for respondent No.1.
Mr. Ramakant Sharma and Ms. Sharmila Patial, Additional Advocate Generals with Mr. Raj Negi, Deputy Advocate Generals, for respondents No. 2 and 3.
Tag with Execution Petition No.157 of 2024.
(Tarlok Singh Chauhan) Judge (Sushil Kukreja) Judge May 01, 2024.
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