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[Cites 0, Cited by 0] [Section 352(1)] [Section 352] [Entire Act]

State of Madhya Pradesh - Subsection

Section 352(1)(c) in The M.P. Municipal Corporation Act, 1956

(c)for the purpose of extinguishing the fire, break into or through or pull down, or cause to be broken into or through or pulled down, or use for the passage of houses or other appliances, any premises;