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[Cites 0, Cited by 0] [Section 67(4)] [Section 67] [Entire Act]

State of Punjab - Subsection

Section 67(4)(a) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(a)where the proposed tax is a tax in respect of which the Government has empowered the Panchayat Samiti under section 66 to impose it without the permission of the Zila Parishad, submit its proposal to the Government; and