Section 17(1)(b) in Maintenance of Internal Security Act, 1971

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Union of India - Subsection

Section 17(1)(b) in Maintenance of Internal Security Act, 1971

(b)where such foreigner enters or attempts to enter a notified area or is found therein in contravention of Section 3 of the Criminal Law Amendment Act, 1961, or

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Union of India - Subsection

Section 17(1)(b) in Maintenance of Internal Security Act, 1971