Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of West Bengal - Subsection Section 28(1) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966 (1)The Authority shall have its own fund and all receipts of the Authority shall be carried thereto and all payment by the Authority shall be made therefrom.
