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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1)(d) in Uttarakhand Panchayati Raj Act, 2016

(d)has been dismissed from the service of a State Government, the Central Government or a local authority or other Panchayat for misconduct;