Section 55(1)(iii) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

NCT Delhi - Subsection

Section 55(1)(iii) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(iii)to perform other functions as may be required in relation to the superintendence, direction and control of markets, or for regulating and control of markets, or for regulating the market area and for purposes connected with the matters aforesaid, and, for this purpose, may exercise such powers and perform such duties and discharge such functions as may be provided by or under this Act.

Legal Document View

Unlock Advanced Research with PRISMAI

NCT Delhi - Subsection

Section 55(1)(iii) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998