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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(4) in The Orissa Motor Spirit and High Speed Diesel Oil (Maintenance of Supplies) Order, 1979

(4)Every dealer shall take all reasonable steps to ensure that he has adequate stocks of motor spirit and/or high speed diesel oil at his business premises at all times.