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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(1)For the purpose of preparing the electoral rolls, the Chief Election Authority shall issue a public notice calling upon every person entitled to be registered in the roll of an electoral college to send to or deliver to his office within 7 days application in Form 1 for inclusion of his name.