Central Information Commission
Mrsantosh Choudhary vs Bharat Cooking Coal Ltd. on 17 September, 2015
CENTRAL INFORMATION COMMISSION
August Kranti Bhawan, Bhikaji Cama Place,
New Delhi-110066
F.No.CIC/YA/A/2014/003044
Date of Hearing : 17.09.2015
Date of Decision : 17.09.2015
Complainant/Appellant : Shri Santosh Choudhary
Burdwan
Respondent : Shir R.K. Mondal, CPIO
Bharat Coking Coal Ltd. (BCCL) Burdwan Information Commissioner : Shri Yashovardhan Azad Relevant facts emerging from complaint/appeal:
RTI application filed on : 04.07.2013
PIO replied on : 25.07.2013
First Appeal filed on : 12.08.2013
First Appellate Authority (FAA) order on : No order passed
Complaint/ Second Appeal received on : 29.10.2014
Decision:
The respondent stated that the same case has already been decided by the Commission vide order no. CIC/SS/A/2013/002730-YA dated 13.11.2014. The said order has been perused. As the matter becomes res-judicata, the appeal is dismissed as infructuous.
(Yashovardhan Azad) Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges prescribed under the Act to the CPIO of this Commission.
(B.D. Harit) Deputy Secretary & Deputy Registrar Copy to:-
Public Information Officer under RTI First Appellate Authority under RTI Senior Manager / CV Area, General Manager / CV Area, Bharat Coking Coal Limited, Bharat Coking Coal Limited, Chanch Victoria Area, Barakar, Chanch Victoria Area-XII, Post Office -Barakar, Post Office -Barakar, District - Burdwan-713324 (West Bengal). District - Burdwan-713324 (West Bengal).
Public Information Officer under RTI Shri Santosh Choudhary, Area Manager / CV Area, At - Simulgram, Bharat Coking Coal Limited, Post Office - Kulti, Chanch Victoria Area, Barakar, District - Burdwan-713343 (W.B.). Post Office -Barakar,
District - Burdwan-713324 (West Bengal).