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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(5) in Insurance Regulatory and Development Authority of India (Registration of Corporate Agents) Regulations, 2015

(5)An application under sub-regulation (2) shall be made for any one of the following categories, namely: -a. Corporate Agent (Life);b. Corporate Agent (General);c. Corporate Agent (Health)d. Corporate Agent (Composite)