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[Cites 0, Cited by 0] [Section 82A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 82A(9) in The M.P. Bhumi Vikas Rules, 1984

(9)Corridor connecting the entrance/exit for the handicapped. - The Corridor connecting the entrance/exit for handicapped leading directly outdoors to a place where information concerning the overall use of the specified building can be provided to visually impaired persons either by a person or by signs, shall be provided as follows;
(a)Guiding floor materials shall be provided or devices that emit sound to guide visually impaired persons;
(b)The minimum width shall be 1500 mm ;
(c)In case there is a difference of level slope ways shall be provided with slope of 1 : 2;
(d)Handrails shall be provided for ramps/slope ways.