Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act] State of Tamilnadu - Subsection Section 41(3)(c) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962 (c)the accounts of landowners, intermediaries and cultivating tenants wherever available for similar lands enjoying similar advantages; and