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[Cites 0, Cited by 0] [Section 36(5b)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(5b)(f) in The Indian Ports Act, 1908

(f)the payment of contributions or appropriations to any special fund or funds established under the provisions of any other Act relating to the port to which the officer or body appointed under the sub-section (1) considers contributions or appropriations should be made from the pilotage account;